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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(k) in Hyderabad City Police Act, 1348 F

(k)"vehicle" means every kind of carriage, cart, dray, hand-cart and other wheeled conveyance which is used on a street for conveyance or transport and also includes a bicycle, tricycle and automotor car.