Bombay High Court
Bennett Coleman And Co. Ltd vs Mad (India) Private Limited on 16 December, 2022
Author: Bharati Dangre
Bench: Bharati Dangre
Digitally signed by
SMITA SMITA JOHNSON
JOHNSON GONSALVES
Date: 2022.12.20
GONSALVES 11:08:56 +0530
sg 32.carap211-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
IN
COMMERCIAL ARBITRATION APPLICATION NO.211 OF 2022
Bennett Coleman And Co. Ltd. ....Applicant
vs.
MAD (India) Private Limited ...Respondent
....
Mr. Ashish Kamat, a/w. Mr. Pradeep Mane, Ms. Huzan Bhumgara
and Mr. Dhruv Dandekar, i/b. Desai & Diwanji, for the Applicant.
Mr. Girish Kedia, a/w. Mr. Krushang Kedia, for the Respondent.
....
CORAM : BHARATI DANGRE, J.
DATE : 16 DECEMBER 2022 P.C. :
To be listed "For Passing Orders" on 22nd December 2022, "1st on Board".
(SMT. BHARATI DANGRE, J.) 1/1