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Bombay High Court

Bennett Coleman And Co. Ltd vs Mad (India) Private Limited on 16 December, 2022

Author: Bharati Dangre

Bench: Bharati Dangre

            Digitally signed by
SMITA       SMITA JOHNSON
JOHNSON     GONSALVES
            Date: 2022.12.20
GONSALVES   11:08:56 +0530




                                  sg                                                           32.carap211-22.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                                      IN ITS COMMERCIAL DIVISION
                                                                  IN
                                           COMMERCIAL ARBITRATION APPLICATION NO.211 OF 2022

                                       Bennett Coleman And Co. Ltd.            ....Applicant
                                           vs.
                                       MAD (India) Private Limited             ...Respondent
                                                                      ....

                                       Mr. Ashish Kamat, a/w. Mr. Pradeep Mane, Ms. Huzan Bhumgara
                                       and Mr. Dhruv Dandekar, i/b. Desai & Diwanji, for the Applicant.

                                       Mr. Girish Kedia, a/w. Mr. Krushang Kedia, for the Respondent.

                                                                      ....

                                                                CORAM : BHARATI DANGRE, J.

DATE : 16 DECEMBER 2022 P.C. :

To be listed "For Passing Orders" on 22nd December 2022, "1st on Board".
(SMT. BHARATI DANGRE, J.) 1/1