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Union of India - Section

Section 46 in The Insecticides Rules, 1971

46. Travelling and other allowances payable to the members of the Board, etc.

- The members of the Board, Registration Committee and any other committee appointed by the Board shall be entitled to such travelling and other allowances for attending meetings of the Board, Registration Committee or other committee, as the case may be, as are for the time being admissible to Grade I officers of the Central Government.[The First Schedule] [Substituted by Notification No. G.S.R. 840(E), dated 5.11.2015 (w.e.f. 30.10.1971).]Form IApplication for Registration of Insecticides[See rule 6]