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Bombay High Court

Ramesh Nivrutti Bhagwat vs Surendra Manohar Parkhe on 25 February, 2026

ary Before: Smt. P. P. Bhaidkar, Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master Date : 25th February, 2026.

CALLED FOR DIRECTION :

5. TPACL/2203/2026 ) Mr. S. H. Singh i/b Rupesh Lanjekar, Advocate for in ) the third party applicant.
          TP/914/1982                 )
                                      )
                                      )
                                      )
) P.C.: 1. The Ld. Advocate for the third party ) applicant seeks time to file Affidavit of ) service.

) ) ) 2. S. O. to 11.03.2026. ) ) ) ) ) 25.02.2026 Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master ::: Uploaded on - 26/02/2026 ::: Downloaded on - 26/02/2026 20:48:57 :::