Section 5(3) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964
(3)A member visiting a place for the purpose of attending under the orders of the Speaker to any other business connected with his duties as a member shall be entitled to daily allowance for the day or days for his stay at that place for the said purposes:Provided that no claim for daily allowance shall be made for any such day unless the member has resided in the place of his visit for at least eight hours for that day.
