Section 65(2)(b) in The Arms Rules, 2016

[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(2)(b) in The Arms Rules, 2016

(b)on the credit side, -

(i)the lot number and the date of sale or use by the manufacturer of the ammunition;

(ii)the caliber, make and quantity of ammunition sold or used by the manufacturer;

(iii)the name, address and license number of the dealer to whom the ammunition is sold; or

(iv)the particulars of the Government department to whom the ammunition is sold; or

(v)the name and address of the person to whom the ammunition was exported together with the particulars of the export license issued under these rules by the licensing authority;

(vi)the date of collection and the signature of the dealer or relevant Government official to whom the ammunition was delivered.

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Union of India - Subsection

Section 65(2)(b) in The Arms Rules, 2016