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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(2)(ii) in Assam Money Lenders Act, 1934

(ii)The form of maintaining register, fixation and realisation of registration fees, issue of registration certificate as provided in section 7A and 7B;]