Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Assam - Subsection Section 9(2)(b) in The Deori Autonomous Council Act, 2005 (b)incurs any of the disqualifications mentioned in section 54 after his election as Member of the General Council, or