Section 26(4)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

(a)the ladders shall be at least 30 centimetres between their up-rights and leave free footroom of at least 12 centimetres behind the ladder:

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