Section 58(2)(a) in The Representation of the People Act, 1951

[Cites 0, Cited by 1] [Section 58(2)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(2)(a) in The Representation of the People Act, 1951

(a)declare the poll at that polling station or place to be void, appoint a day, and fix the hours, for taking a fresh poll at that polling station or place and notify the day so appointed and the hours so fixed in such manner as it may deem fit, or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 58(2)(a) in The Representation of the People Act, 1951