Section 8(1)(A) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(A)A candidate for admission shall be regarded as a local candidate in relation to a local area.

Legal Document View