Section 30 in Sikkim Co-Operative Societies Act, 1978
30. Final authority of a society.
(1)The final authority of every society shall vest in the general body of members in general meeting:Provided that in such circumstances as may be prescribed the final authority may vest in -the delegates of such members elected in the prescribed manner and assembled in general meeting.(2)The general meeting shall be summoned and shall exercise its authority in such manner as may be prescribed.
