Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 28 in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014

28. Levy of fee by State Government.

- The State Government may prescribe different fee for registration of different categories of clinical establishments.