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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Assam - Subsection

Section 60(d) in The Assam Cinemas (Regulation) Rules, 1960

(d)An emergency lighting system consisting of colza oil lamps may be provided; provided such lamps are always kept trimmed and burning during the whole of any performance and afford sufficient illumination in the opinion of the competent authority of the Department of Electricity. Each attendant shall carry an efficient electric torch or lamp.