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Union of India - Section

Section 84 in Indian Lunacy Act, 1912

84. State Government may establish or licence the establishment of asylums.

- The State Government may establish or licence the establishment of asylums at such places as it thinks fit [if it is satisfied that provision has been or will be made for the curative treatment therein of persons suffering from mental diseases.] [Substituted by A. O., 1937, for 'any asylum established by Government.']