Patna High Court - Orders
Bhuneshwar Ram vs The Dedicated Freight Corridor ... on 6 November, 2023
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5463 of 2020
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Bhuneshwar Ram Son of Gauri Shankar Ram Resident of Village- Kumahue,
P.O.- Moresarai, P.S.- Shivsagar, District- Rohtas.
... ... Petitioner/s
Versus
1. The Dedicated Freight Corridor Corporation of India Limited (DFCCIL)
having its Corporate Office at 5th Floor, Pragati Maidan Station Building
Complex, New Delhi- 110001, through its Chief Project Manager, Project
Office at Shyama Kunj, Plot No. 122/1 DAFI (Varanasi), Mugalsarai By-
pass Naipura, P.S.- Lanka, District- Varanasi, Uttar Pradesh.
2. The General Manager (Co. aid), Dedicated Freight Corridor Corporation of
India Limited, Project Office at Shyama Kunj, Plot No. 122/1 DAFI
(Varanasi), Mugalsarai By-pass Naipura, P.S.- Lanka, District- Varanasi,
Uttar Pradesh.
3. The Dy. Project Manager, DFCCIL, Mughalsarai.
4. The Assistant Manager, Human Resource DFCCIL, Corporate Office, New
Delhi.
5. The Ministry of Railways through the General Manager, Hazipur Zone,
Hazipur, Bihar.
6. The Dy. Director, Establishment (N) II, Railway Board, New Delhi.
7. The Divisional Railway Manager, Mughalsarai, Uttar Pradesh.
8. The Sr. Divisional Engineer (Co-aid), East Central Railway, Mughalsarai,
Uttar Pradesh.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Siddharth Harsh
For the Respondent/s : Mr. Ramadhar Shekhar (Addl. S.C. Railway)
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
3 06-11-2023The issue raised in the present writ petition relates to appointment of the petitioner in lieu of acquiring his land by the Railways.
Patna High Court CWJC No.5463 of 2020(3) dt.06-11-2023 2/2
2. In view of the nature of the grievance, let this case go out of my list and be placed before appropriate Bench after obtaining necessary permission of Hon'ble the Chief Justice.
(Prabhat Kumar Singh, J) Koushik/-
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