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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(1)(c) in Punjab Transparency in Public Procurement Act, 2019

(c)where there are no financial criteria, the most advantageous bid ascertained on the basis of selected non-financial criteria or other parameters for evaluating bids as specified in the bidding documents.