Section 5(1)(d) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(d)Advanced notification shall be given to Deputy Conservator, Terminal Authority, Safety Section, and Inspectorate Dock Safety.

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