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Karnataka High Court

Shri.Kiran M Jadhav vs The Principal Commissioner Of Income ... on 20 February, 2024

Author: S G Pandit

Bench: S G Pandit

                                                     -1-
                                                       NC: 2024:KHC-D:4098-DB
                                                    ITA.CROB No. 100001 of 2019
                                              C/W ITA.CROB No. 100002 of 2019,
                                      ITA.CROB No. 100003 of 2019, ITA.CROB No.
                                         100004 of 2019, ITA.CROB No. 100005 of
                                             2019, ITA.CROB No. 100006 of 2019


                       IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                             DATED THIS THE 20TH DAY OF FEBRUARY, 2024

                                               PRESENT
                                THE HON'BLE MR JUSTICE S G PANDIT
                                                     AND
                                THE HON'BLE MR JUSTICE K V ARAVIND
                              ITA CROSS OBJECTION NO. 100001 OF 2019
                                                 C/W
                           ITA CROB Nos. 100002, 100003, 100004, 100005,
                                            100006 of 2019
                      IN ITA CROB NO.100001/2019

                      BETWEEN:

                      M/S. PANCHAMUKHI BUILDERS,
                      299/6, VIMAL GOODSHED ROAD,
                      BELGAUM PAN AAJFP2967L,
                      REPRESENTED BY ITS PARTNER,
                      KIRAN M. JADHAV,
Digitally signed by   AGE ABOUT 45 YEARS,
CHANDRASHEKAR         OCC: BUSINESS,
LAXMAN
KATTIMANI             R/O. NEW GOODSHED ROAD,
Date: 2024.02.22      BELAGAVI-590003.
18:03:35 +0530
                                                                ...CROSS OBJECTOR
                      (BY SRI. SANGRAM S. KULKARNI, ADVOCATE)

                      AND:

                      1.   THE PRINCIPAL COMMISSIONER OF
                           INCOME TAX (APPEALS),
                           3RD FLOOR, PHIROZ KHIMJI COMPLEX,
                           OPP. CIVIL HOSPITAL,
                           DR. B. R. AMBEDKAR ROAD,
                           BELGAUM -590001.

                      2.   THE INCOME TAX OFFICER,
                               -2-
                                NC: 2024:KHC-D:4098-DB
                               ITA.CROB No. 100001 of 2019
                         C/W ITA.CROB No. 100002 of 2019,
                 ITA.CROB No. 100003 of 2019, ITA.CROB No.
                    100004 of 2019, ITA.CROB No. 100005 of
                        2019, ITA.CROB No. 100006 of 2019


     WARD 1(1), BELGAUM,
     OPP. CIVIL HOSPITAL,
     DR. AMBEDKAR ROAD,
     BELGAUM-590001.
                                            ...RESPONDENTS
(BY SRI. Y. V. RAVIRAJ, ADVOCATE)

     THIS ITA CROB IN ITA NO.100130/2015 IS FILED U/O.41
RULE 22 OF CPC R/W SEC.260A OF THE INCOME TAX ACT, 1961,
PRAYING TO FORMULATE SUBSTANTIAL QUESTIONS OF LAW
STATED ABOVE AND ALLOW THE APPEAL BY ANSWERING THE
SUBSTANTIAL QUESTION OF LAW IN FAVOUR OF THE APPELLANT
AND MODIFY THE ORDER DATED 12/03/2015 PASSED BY THE
INCOME TAX APPELLATE TRIBUNAL PANAJI IN ITA NO.269/PNJ/2014
ALSO SET ASIDE THE ORDER DATED 09/06/2014 PASSED BY THE
COMMISSIONER OF INCOME TAX (APPEALS), BELGAUM IN ITA
NO.720/BGM/2010-11 AND SO ALSO SET ASIDE THE ASSESSMENT
ORDER PASSED BY THE INCOME TAX OFFICER WARD 1(1), BELGAUM
DATED 29/12/2008 FOR THE ASSESSMENT YEAR 2007-08 AND ETC.


IN ITA CROB NO.100002/2019

BETWEEN:

M/S. PANCHAMUKHI BUILDERS,
299/6, VIMAL GOODSHED ROAD,
BELGAUM PAN AAJFP2967L,
REPRESENTED BY ITS PARTNER,
KIRAN M. JADHAV,
AGE ABOUT 45 YEARS,
OCC: BUSINESS,
R/O. NEW GOODSHED ROAD,
BELAGAVI-590003.
                                          ...CROSS OBJECTOR
(BY SRI. SANGRAM S. KULKARNI, ADVOCATE)

AND:

1.   THE PRINCIPAL COMMISSIONER OF
     INCOME TAX (APPEALS),
     3RD FLOOR, PHIROZ KHIMJI COMPLEX,
     OPP. CIVIL HOSPITAL,
                                 -3-
                                  NC: 2024:KHC-D:4098-DB
                               ITA.CROB No. 100001 of 2019
                         C/W ITA.CROB No. 100002 of 2019,
                 ITA.CROB No. 100003 of 2019, ITA.CROB No.
                    100004 of 2019, ITA.CROB No. 100005 of
                        2019, ITA.CROB No. 100006 of 2019


     DR. B. R. AMBEDKAR ROAD,
     BELAGAVI-590001.

2.   THE INCOME TAX OFFICER,
     WARD 1(1), BELGAUM,
     OPP. CIVIL HOSPITAL,
     DR. AMBEDKAR ROAD,
     BELGAUM-590001.
                                             ...RESPONDENTS
(BY SRI. Y. V. RAVIRAJ, ADVOCATE)

     THIS ITA CROB IN ITA NO.100129/2015 IS FILED U/O.41
RULE 22 OF CPC R/W SEC.260A OF THE INCOME TAX ACT, 1961,
PRAYING TO FORMULATE SUBSTANTIAL QUESTIONS OF LAW
STATED ABOVE AND ALLOW THE APPEAL BY ANSWERING THE
SUBSTANTIAL QUESTION OF LAW IN FAVOUR OF THE APPELLANT
AND MODIFY THE ORDER DATED 12/03/2015 PASSED BY THE
INCOME TAX APPELLATE TRIBUNAL PANAJI IN ITA NO.268/PNJ/2014
ALSO SET ASIDE THE ORDER DATED 09/06/2014 PASSED BY THE
COMMISSIONER OF INCOME TAX (APPEALS), BELGAUM IN ITA
NO.721/BGM/2010-11 AND SO ALSO SET ASIDE THE ASSESSMENT
ORDER PASSED BY THE INCOME TAX OFFICER WARD 1(1), BELGAUM
DATED 26/12/2008 FOR THE ASSESSMENT YEAR 2006-07 AND ETC.


IN ITA CROB NO.100003/2019

BETWEEN:

M/S. JAI GANESH BUILDERS & DEVELOPERS,
299/6, VIMAL, GOODSHED ROAD,
BELGAUM PAN AAFFJ7739L,
REPRESENTED BY ITS PARTNER,
KIRAN M. JADHAV,
AGE: 45 YEARS, OCC: BUSINESS,
R/O. NEW GOODSHED ROAD,
BELAGAVI-590003.
                                           ...CROSS OBJECTOR
(BY SRI. SANGRAM S. KULKARNI, ADVOCATE)

AND:

1.   THE PRINCIPAL COMMISSIONER OF
                                 -4-
                                  NC: 2024:KHC-D:4098-DB
                               ITA.CROB No. 100001 of 2019
                         C/W ITA.CROB No. 100002 of 2019,
                 ITA.CROB No. 100003 of 2019, ITA.CROB No.
                    100004 of 2019, ITA.CROB No. 100005 of
                        2019, ITA.CROB No. 100006 of 2019


     INCOME TAX (APPEALS),
     3RD FLOOR,
     PHIROZ KHIMJI COMPLEX,
     OPP. CIVIL HOSPITAL,
     DR. B. R. AMBEDKAR ROAD,
     BELGAUM-590001.

2.   THE INCOME TAX OFFICER,
     WARD 1(1), BELGAUM,
     OPP. CIVIL HOSPITAL,
     DR. AMBEDKAR ROAD,
     BELGAUM-590001.
                                             ...RESPONDENTS
(BY SRI. Y. V. RAVIRAJ, ADVOCATE)

     THIS ITA CROB IN ITA NO.100128/2015 IS FILED U/O.41
RULE 22 OF CPC R/W SEC.260A OF THE INCOME TAX ACT, 1961,
PRAYING TO FORMULATE SUBSTANTIAL QUESTIONS OF LAW
STATED ABOVE AND ALLOW THE APPEAL BY ANSWERING THE
SUBSTANTIAL QUESTION OF LAW IN FAVOUR OF THE APPELLANT
AND MODIFY THE ORDER DATED 12/03/2015 PASSED BY THE
INCOME TAX APPELLATE TRIBUNAL PANAJI IN ITA NO.275/PNJ/2014
ALSO SET ASIDE THE ORDER DATED 06/06/2014 PASSED BY THE
COMMISSIONER OF INCOME TAX (APPEALS), BELGAUM IN ITA
NO.722/BGM/2010-11 AND SO ALSO SET ASIDE THE ASSESSMENT
ORDER PASSED BY THE INCOME TAX OFFICER WARD 1(1), BELGAUM
DATED 26/12/2008 FOR THE ASSESSMENT YEAR 2007-08 AND ETC.

IN ITA CROB NO.100004/2019

BETWEEN:

SHRI. KIRAN M. JADHAV,
AGE: 45 YEARS,
OCC: BUSINESS,
R/O. NEW GOODSHED ROAD,
BELAGAVI-590003.
PROP. VIMAL BUILDERS,
299/6, VIMAL GOODSHED ROAD,
BELGAUM,
PAN ACTPJ5991L.
                                           ...CROSS OBJECTOR
(BY SRI. SANGRAM S. KULKARNI, ADVOCATE)
                                -5-
                                 NC: 2024:KHC-D:4098-DB
                              ITA.CROB No. 100001 of 2019
                        C/W ITA.CROB No. 100002 of 2019,
                ITA.CROB No. 100003 of 2019, ITA.CROB No.
                   100004 of 2019, ITA.CROB No. 100005 of
                       2019, ITA.CROB No. 100006 of 2019


AND:

1.   THE PRINCIPAL COMMISSIONER OF
     INCOME TAX (APPEALS),
     3RD FLOOR, PHIROZ KHIMJI COMPLEX,
     OPP. CIVIL HOSPITAL,
     DR. B. R. AMBEDKAR ROAD,
     BELGAUM-590001.

2.   THE INCOME TAX OFFICER,
     WARD 1(1), BELGAUM,
     OPP. CIVIL HOSPITAL,
     DR. AMBEDKAR ROAD,
     BELGAUM-590001.
                                            ...RESPONDENTS

     THIS ITA CROB IN ITA NO.100102/2015 IS FILED U/O.41
RULE 22 OF CPC R/W SEC.260A OF THE INCOME TAX ACT, 1961,
PRAYING TO FORMULATE SUBSTANTIAL QUESTIONS OF LAW
STATED ABOVE AND ALLOW THE APPEAL BY ANSWERING THE
SUBSTANTIAL QUESTION OF LAW IN FAVOUR OF THE APPELLANT
AND MODIFY THE ORDER DATED 12/03/2015 PASSED BY THE
INCOME TAX APPELLATE TRIBUNAL PANAJI IN ITA NO.270/PNJ/2014
ALSO SET ASIDE THE ORDER DATED 09/06/2014 PASSED BY THE
COMMISSIONER OF INCOME TAX (APPEALS), BELGAUM IN ITA
NO.726/BGM/2010-11 AND SO ALSO SET ASIDE THE ASSESSMENT
ORDER PASSED BY THE INCOME TAX OFFICER WARD 1(1), BELGAUM
DATED 29/12/2008 FOR THE ASSESSMENT YEAR 2005-06 AND ETC.

IN ITA CROB NO.100005/2019

BETWEEN:

M/S. JAI GANESH BUILDERS & DEVELOPERS,
299/6, VIMAL, GOODSHED ROAD,
BELGAUM, PAN AAFFJ7739L,
REPRESENTED BY ITS PARTNER
KIRAN M. JADHAV,
AGE: 45 YEARS, OCC: BUSINESS,
R/O. NEW GOODSHED ROAD,
BELAGAVI-590003.
                                          ...CROSS OBJECTOR
(BY SRI. SANGRAM S. KULKARNI, ADVOCATE)
                                -6-
                                 NC: 2024:KHC-D:4098-DB
                               ITA.CROB No. 100001 of 2019
                         C/W ITA.CROB No. 100002 of 2019,
                 ITA.CROB No. 100003 of 2019, ITA.CROB No.
                    100004 of 2019, ITA.CROB No. 100005 of
                        2019, ITA.CROB No. 100006 of 2019


AND:

1.   THE PRINCIPAL COMMISSIONER OF
     INCOME TAX (APPEALS),
     3RD FLOOR, PHIROZ KHIMJI COMPLEX,
     OPP. CIVIL HOSPITAL,
     DR. B. R. AMBEDKAR ROAD,
     BELGAUM-590001.

2.   THE INCOME TAX OFFICER,
     WARD 1(1), BELGAUM,
     OPP. CIVIL HOSPITAL,
     DR. AMBEDKAR ROAD,
     BELGAUM-590001.
                                            ...RESPONDENTS
(BY SRI. Y. V. RAVIRAJ, ADVOCATE)

     THIS ITA CROB IN ITA NO.100127/2015 IS FILED U/O.41
RULE 22 OF CPC R/W SEC.260A OF THE INCOME TAX ACT, 1961,
PRAYING TO FORMULATE SUBSTANTIAL QUESTIONS OF LAW
STATED ABOVE AND ALLOW THE APPEAL BY ANSWERING THE
SUBSTANTIAL QUESTION OF LAW IN FAVOUR OF THE APPELLANT
AND MODIFY THE ORDER DATED 12/03/2015 PASSED BY THE
INCOME TAX APPELLATE TRIBUNAL PANAJI IN ITA NO.274/PNJ/2014
ALSO SET ASIDE THE ORDER DATED 06/06/2014 PASSED BY THE
COMMISSIONER OF INCOME TAX (APPEALS), BELGAUM IN ITA
NO.723/BGM/2010-11 AND SO ALSO SET ASIDE THE ASSESSMENT
ORDER PASSED BY THE INCOME TAX OFFICER WARD 1(1), BELGAUM
DATED 26/12/2008 FOR THE ASSESSMENT YEAR 2006-07 AND ETC.

IN ITA CROB NO.100006/2019

BETWEEN:

SHRI. KIRAN M. JADHAV,
AGE: 45 YEARS, OCC: BUSINESS,
R/O. NEW GOODSHED ROAD,
BELAGAVI-590003,
PROP. VIMAL BUILDERS, 299/6,
VIMAL GOODSHED ROAD,
BELGAUM, PAN ACTPJ5991L.
                                          ...CROSS OBJECTOR
(BY SRI. SANGRAM S. KULKARNI, ADVOCATE)
                                -7-
                                 NC: 2024:KHC-D:4098-DB
                               ITA.CROB No. 100001 of 2019
                         C/W ITA.CROB No. 100002 of 2019,
                 ITA.CROB No. 100003 of 2019, ITA.CROB No.
                    100004 of 2019, ITA.CROB No. 100005 of
                        2019, ITA.CROB No. 100006 of 2019


AND:

1.   THE PRINCIPAL COMMISSIONER OF
     INCOME TAX (APPEALS),
     3RD FLOOR,
     PHIROZ KHIMJI COMPLEX,
     OPP. CIVIL HOSPITAL,
     DR. B. R. AMBEDKAR ROAD,
     BELGAUM-590001.

2.   THE INCOME TAX OFFICER,
     WARD 1(1),
     BELGAUM,
     OPP. CIVIL HOSPITAL,
     DR. AMBEDKAR ROAD,
     BELGAUM-590001.

                                              ...RESPONDENTS

       THIS ITA CROB IN ITA NO.100104/2015 IS FILED U/O.41
RULE 22 OF CPC R/W SEC.260A OF THE INCOME TAX ACT, 1961,
PRAYING   TO   FORMULATE   SUBSTANTIAL   QUESTIONS   OF   LAW
STATED ABOVE AND ALLOW THE APPEAL BY ANSWERING THE
SUBSTANTIAL QUESTION OF LAW IN FAVOUR OF THE APPELLANT
AND MODIFY THE ORDER DATED 12/03/2015 PASSED BY THE
INCOME TAX APPELLATE TRIBUNAL PANAJI IN ITA NO.272/PNJ/2014
ALSO SET ASIDE THE ORDER DATED 09/06/2014 PASSED BY THE
COMMISSIONER OF INCOME TAX (APPEALS), BELGAUM IN ITA
NO.714/BGM/2010-11 AND SO ALSO SET ASIDE THE ASSESSMENT
ORDER PASSED BY THE INCOME TAX OFFICER WARD 1(1), BELGAUM
DATED 29/12/2008 FOR THE ASSESSMENT YEAR 2007-08 AND ETC.


       THESE ITA CROBS, COMING ON FOR ORDERS, THIS DAY,
S G PANDIT, J., MADE THE FOLLOWING:
                              -8-
                                 NC: 2024:KHC-D:4098-DB
                                ITA.CROB No. 100001 of 2019
                          C/W ITA.CROB No. 100002 of 2019,
                  ITA.CROB No. 100003 of 2019, ITA.CROB No.
                     100004 of 2019, ITA.CROB No. 100005 of
                         2019, ITA.CROB No. 100006 of 2019


                           ORDER

Learned counsel Shri. Sangram S. Kulkarni for cross- objectors in all the cross-objections files a memo seeking permission to convert the ITA cross objection to ITA.

2. Memo is accepted and the counsel for cross objector is permitted to convert the cross objection into ITA subject to all exceptions.

3. For the statistical purpose, all cross objections stand disposed off.

Sd/-

JUDGE Sd/-

JUDGE RKM List No.: 1 Sl No.: 22