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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in The Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002

(i)"Standing Staff Committee" means the Committee constituted under sub-regulation (1) of regulation 7 of the Bureau of Indian Standards (Terms and Conditions of Service of Employees) Regulations, 1988; and