Rajasthan High Court - Jodhpur
Rajasthan State Shriganganagar Sugar ... vs Ajeet Singh on 30 January, 2023
Author: Rekha Borana
Bench: Rekha Borana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil First Appeal No. 1/2023
Rajasthan State Shriganganagar Sugar Mills Ltd.
----Appellant
Versus
Ajeet Singh
----Respondent
For Appellant(s) : Mr. Darshan Jain
For Respondent(s) : Mr. O.P. Mehta through V.C.
HON'BLE MS. JUSTICE REKHA BORANA
Order 30/01/2023 The matter comes upon an application for preponement of the date.
For the reasons stated in the application, the same is allowed.
Let the matter be listed on 01.02.2023.
(REKHA BORANA),J 82-AbhishekS/-
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