Section 7(1)(a) in The Parel Investments and Trading Private Limited and Domestic Gas Private Limited (Taking Over of Management) Act, 1979

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Union of India - Subsection

Section 7(1)(a) in The Parel Investments and Trading Private Limited and Domestic Gas Private Limited (Taking Over of Management) Act, 1979

(a)having in his possession,custody or control any property forming part of the undertaking of any of thetwo companies, wrongfully; withholds such property from the Custodian or anyperson authorised under this Act for the purpose, or

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Union of India - Subsection

Section 7(1)(a) in The Parel Investments and Trading Private Limited and Domestic Gas Private Limited (Taking Over of Management) Act, 1979