Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 216] [Entire Act] State of Punjab - Subsection Section 216(c) in Punjab Jail Manual, 1996 (c)enter, or cause to be entered daily, in the labour register, the task assigned to, and the work actually performed by, each female prisoner; and