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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(b) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(b)"Academic staff" shall mean Professors, Additional Professors, Associate Professor, Assistant Professor, Librarian, Deputy Librarian, Assistant Librarian, Programmer, System Manager, and such other academic post, as may be decided by the Board of Governors;