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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Goa - Subsection

Section 92(1)(a) in The Goa, Housing Board Act, 1968

(a)report to the Board and to the Government any material impropriety or irregularity which he may observe in the expenditure, or in the recovery of moneys due to the Board, or in the accounts;