Section 9(3)(ii) in The Haryana Municipal Act, 1973

[Cites 0, Cited by 9] [Section 9(3)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(3)(ii) in The Haryana Municipal Act, 1973

(ii)members of the House of the People and the Legislative Assembly of State, representing constituencies which comprise wholly or partly, the municipal area; and

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State of Haryana - Subsection

Section 9(3)(ii) in The Haryana Municipal Act, 1973