Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in Orissa Municipal Rules, 1953

(g)"Special meeting" means a meeting of the Councillors held under Section 64 of the Act and includes any other meeting held for the transaction of any particular business;