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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(i) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(i)to approve annual, long-term financial and works plans and prioritize works for maintenance/repairs/unkeep, rehabilitation of the irrigation system and broadly approve methods of execution of works and authorize president to start and execute the works with the help of competent authority;