Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 14 in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

14. Service Gratuity.

- Where the qualifying service of an employee is less than 10 years (20 half years), he shall be entitled to service gratuity payable under the Gratuity Regulations.