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[Cites 0, Cited by 0] [Section 45A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45A(2) in M.P. Vat Rules, 2006

(2)The blank, certificates referred to in sub-rule (1) shall be in any colour and containing security feature, as determined by the Commissioner and shall be available in book form, each book containing fifty or one hundred of such forms in triplicate.