Bombay High Court
1. Yashwant Gopal Bhosale, And Anr vs Deepak Yashwant Bhosale on 28 September, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARB. APEAL U/S 37 OF ARB. & CONC. 96 NO. 5 OF 2011
Dilip Yashwant Bhosale, ....Appellant
V/S
1. Sunanda Deepak Bhosale, And Ors. ....Respondent
WITH CIVIL APPLN. IN ARA NO. 6 OF 2011 In ARB. APEAL U/S 37 OF ARB. & CONC. 96 7 OF 2011
1. Yashwant Gopal Bhosale, And Anr. ....Applicant V/S Deepak Yashwant Bhosale. ....Respondent WITH CIVIL APPLN. IN ARA NO. 4 OF 2011 In ARB. APEAL U/S 37 OF ARB. & CONC. 96 6 OF 2011
1. Yashwant Gopal Bhosale, And Anr. ....Applicant V/S Deepak Yashwant Bhosale ....Respondent WITH ARB. APEAL U/S 37 OF ARB. & CONC. 96 NO. 6 OF 2011
1. Yashwant Gopal Bhosale, And Anr. ....Appellant V/S Deepak Yashwant Bhosale ....Respondent WITH Page 1/3 ::: Uploaded on - 29/09/2018 ::: Downloaded on - 30/09/2018 01:56:51 ::: ARB. APEAL U/S 37 OF ARB. & CONC. 96 NO. 7 OF 2011
1. Yashwant Gopal Bhosale, And Anr. ....Appellant V/S Deepak Yashwant Bhosale. ....Respondent WITH CIVIL APPLN. IN ARA NO. 7 OF 2014 In ARB. APEAL U/S 37 OF ARB. & CONC. 96 6 OF 2011 Shri. Yashwant Gopal Bhosale(dead) Through ....Applicant His L.rs.: Mr. Dilip Yashwant Bhosale And Anr.
V/S Mr. Deepak Yashwant Bhosale ....Respondent WITH CIVIL APPLN. IN ARA NO. 8 OF 2014 In ARB. APEAL U/S 37 OF ARB. & CONC. 96 7 OF 2011 Shri. Yashwant Gopal Bhosale(dead) Through ....Applicant His Legal Heirs: 1.mrs. Kavita Dilip Bhosale V/S Shri. Deepak Yashwant Bhosale ....Respondent CORAM : S.J. KATHAWALLA, J DATE : 28th September, 2018 Page 2/3 ::: Uploaded on - 29/09/2018 ::: Downloaded on - 30/09/2018 01:56:51 ::: P.C. :
Due to paucity of time the matter is adjourned for 05/10/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 29/09/2018 ::: Downloaded on - 30/09/2018 01:56:51 :::