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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(5)(ii) in The Assam Elementary Education (Provincialisation) Act, 1974

(ii)All ministerial and Grade IV Staff appointed by the State Board of Elementary Education for Regional Boards offices shall be entitled to such scales of pay and allowances as admissible to employees of corresponding rank in a district office under the State Government.