Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(28)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(28)(viii) in New Okhla Industrial Development Area Building Regulations, 2010

(viii)In case where purchasable FAR is allowed, the Authority shall permit increase in the height of building as per requirement.