Himachal Pradesh High Court
Bal Kishan vs . Divisional Commissioner Kangra & Ors. on 27 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Bal Kishan vs. Divisional Commissioner Kangra & ors.
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CWP No.452/202327.3.2023 Present: Mr. Piyush Dhanotia, Advocate, for the petitioners.
Mr. Y. W. Chauhan, Sr. Addl. A.G., with Mr. Ramakant Sharma, Addl. A.G., Ms. Priyanka Chauhan, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Respondents No. 4 to 6, 8 to 11 & 14 stand served, whereas notice issued for the service of respondents No. 7, 12 and 13 have not been received back. However, being actual date notice, the same cannot be awaited any further.
Therefore, let fresh steps for the service of respondents No. 7, 12 and 13 be taken during the course of the day and thereafter issue notice to these respondents returnable for 24.4.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 27.3.2023 (pankaj) ::: Downloaded on - 28/03/2023 20:38:55 :::CIS