Bombay High Court
M/S Yashodeep Infrastructure Pvt Ltd ... vs The Chief Engineer National Highway Pwd ... on 28 April, 2021
Author: M. G. Sewlikar
Bench: Ujjal Bhuyan, M. G. Sewlikar
(906)-wp-13822-19.doc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.13822 OF 2019
M/s. Yashodeep Infrastructure Pvt. Ltd. ..Petitioner
Versus
The Chief Engineer
National Highway PWD and Anr. ..Respondents
Ms. Beena Pardeshi h/f Mr. V. P. Kadam, Advocate for the Petitioner.
Mr. P. N. Kutti, AGP for Respondent - State.
CORAM : UJJAL BHUYAN &
M. G. SEWLIKAR, JJ.
DATE : 28th APRIL, 2021 P.C. We do not find any urgency in the matter to be taken up through video conferencing during the pandemic.
2. List this matter when physical hearing resumes.
M. G. SEWLIKAR, J UJJAL BHUYAN, J
BGP. 1 of 1
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