Delhi High Court - Orders
Capt. Sukhpal Singh Sur vs Union Of India & Ors on 4 November, 2020
Bench: Chief Justice, Prateek Jalan
$~34.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8311/2020
CAPT. SUKHPAL SINGH SUR ..... Petitioner
Through: Mr.M.P.Srivignesh, Adv.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Bhupendra S.Chauhan, Adv. for
R-4/Bank of Baroda.
Mr.Aayush Agarwala, Advocate for R-6/Andhra
Bank.
Mr.Ashish Aggarwal, Adv. for R-8/SEBI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 04.11.2020 Proceedings in the matter have been conducted through video conferencing.
C.M.No.27907/2020 (for withdrawal of petition) & W.P.(C) No.8311/2020 C.M.No.27907/2020 has been filed seeking permission to withdraw W.P.(C) 8311/2020.
Having heard the learned counsel for the petitioner and looking to the facts and circumstances of the case, C.M.No.27907/2020 is allowed and disposed of.
Accordingly, W.P.(C) 8311/2020 is disposed of as withdrawn.
CHIEF JUSTICE NOVEMBER 04, 2020/'anb' PRATEEK JALAN, J Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:06.11.2020 22:18:55