Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 8 in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

8. Certification of animals.

- Any person desirous for certification of animal may apply to the Animal Certification Authority for the grant of a certificate in such manner, along with such fee, as may be prescribed and after considering his application and satisfying itself in such manner, as may be prescribed that the animal to be registered have specific characteristics or parameters, as may be prescribed, shall issue a certificate mentioning therein the breed and its percentage under its seal to the person concerned.