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State of Punjab - Section

Section 95 in The Punjab Municipal Act, 1999

95. Salary and Allowances of the Executive Officer.

- The Executive Officer shall be paid out of the Municipal Fund of the Municipal Council or the Nagar Panchayat, as the case may be, such monthly salary and allowances, as may, from time to time, be fixed by the Government, and may be given such facilities like residential accommodation and conveyance, as may from time to time, be determined by the Government.