Delhi High Court - Orders
Carnet Elias Fernandes & Ors vs State & Ors on 13 May, 2022
Author: Asha Menon
Bench: Asha Menon
$~8 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
8.
CRL.M.C. 1037/2020, CRL.M.A. 4143/2020
CARNET ELIAS FERNANDES & ORS. ..... Petitioners
Through: Mr. S.P. Nangia & Mr. Shivam Bedi,
proxy counsel.
versus
STATE & ORS. ..... Respondents
Through: Ms. Manjeet Arya, APP for State
Mr. Dilraj Kumar & Mr. M.K.
Upadhyay, Advocates for R-2.
9.
+ CRL.M.C. 1038/2020, CRL.M.A. 4145/2020
CARNET ELIAS FERNANDES & ORS. ..... Petitioners
Through: Mr. S.P. Nangia & Mr. Shivam Bedi,
proxy counsel.
versus
STATE & ORS. ..... Respondents
Through: Ms. Manjeet Arya, APP for State
Mr. Dilraj Kumar & Mr. M.K.
Upadhyay, Advocates for R-2.
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 13.05.2022
1. Mr. Dilraj Kumar, learned counsel for the respondent No.2 seeks an opportunity to file a reply.
CRL.M.C. 1037/2020 & CRL.M.C. 1038/2020 Page 1 of 2 Signature Not Verified Digitally Signed By:MANJEET KAUR Signing Date:13.05.2022 16:56:042. Reply be filed within three weeks, with advance copy to the opposite side.
3. Mr. S.P. Nangia, learned proxy counsel appearing for the petitioners, submits that the counsel handling the matter is unwell and is not attending the hearing today.
4. In these circumstances, the matters are adjourned.
5. List on 22nd November, 2022.
6. Meanwhile, Trial Court Records be requisitioned in digital mode.
7. Interim orders to continue.
8. The order be uploaded on the website forthwith.
ASHA MENON, J MAY 13, 2022 ck CRL.M.C. 1037/2020 & CRL.M.C. 1038/2020 Page 2 of 2 Signature Not Verified Digitally Signed By:MANJEET KAUR Signing Date:13.05.2022 16:56:04