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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(c) in The Spices Board Act, 1986

(c)three members to represent respectively the Ministries of the Central Government dealing with:
(i)Commerce;
(ii)Agriculture; and
(iii)Finance;