Section 15(2)(b) in The Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(b) in The Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003

(b)an officer as a Director, and one or more officers as Joint Director, Deputy Director, Assistant Director of Citizen Registration for each of the States and the Union territories along with requisite support staff, to assist the Registrar General of Citizen Registration in discharging the functions and responsibilities under these rules.

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Union of India - Subsection

Section 15(2)(b) in The Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003