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Gauhati High Court

No. G/94115K Ex-Hav./Dg Rebadhar Joshi vs The Union Of India And 2 Ors on 20 December, 2022

Bench: Chief Justice, Soumitra Saikia

                                                                     Page No.# 1/2

GAHC010232342022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : WA/356/2022

            NO. G/94115K EX-HAV./DG REBADHAR JOSHI.
            R/O VILLAGE TAMLI, P.O. TAMLI TEHSIL, DISTRICT CHAMPAWATI,
            UTTARKHAND.


            VERSUS

            THE UNION OF INDIA AND 2 ORS.
            REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIRS, NEW
            DELHI-110011.

            2:THE DIRECTOR GENERAL
            ASSAM RIFLES
            DIRECTORATE GENERAL OF ASSAM RIFLES MAHANIDESHALYA
            ASSAM RIFLES SHILLONG
             PIN- 793011.

            3:THE COMMANDANT
             9TH BN
            ASSAM RIFLES
            C/O- 99 APO
             PIN- 93201

Advocate for the Petitioner   : MR. A R TAHBILDAR

Advocate for the Respondent : ASSTT.S.G.I.
                                                                            Page No.# 2/2


                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                       ORDER

Date : 20.12.2022 Heard Mr. A. R. Tahbildar, learned counsel for the appellant. At the request of Mr. U. K. Goswami, learned CGC, appearing for the respondents, the matter is adjourned to 05.01.2023.

                             JUDGE                         CHIEF JUSTICE




Comparing Assistant