Gauhati High Court
No. G/94115K Ex-Hav./Dg Rebadhar Joshi vs The Union Of India And 2 Ors on 20 December, 2022
Bench: Chief Justice, Soumitra Saikia
Page No.# 1/2
GAHC010232342022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/356/2022
NO. G/94115K EX-HAV./DG REBADHAR JOSHI.
R/O VILLAGE TAMLI, P.O. TAMLI TEHSIL, DISTRICT CHAMPAWATI,
UTTARKHAND.
VERSUS
THE UNION OF INDIA AND 2 ORS.
REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIRS, NEW
DELHI-110011.
2:THE DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES MAHANIDESHALYA
ASSAM RIFLES SHILLONG
PIN- 793011.
3:THE COMMANDANT
9TH BN
ASSAM RIFLES
C/O- 99 APO
PIN- 93201
Advocate for the Petitioner : MR. A R TAHBILDAR
Advocate for the Respondent : ASSTT.S.G.I.
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BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 20.12.2022 Heard Mr. A. R. Tahbildar, learned counsel for the appellant. At the request of Mr. U. K. Goswami, learned CGC, appearing for the respondents, the matter is adjourned to 05.01.2023.
JUDGE CHIEF JUSTICE Comparing Assistant