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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(1)(m) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(m)review of remuneration paid to any director or member of any committee or internal auditor in connection with his duties in that capacity or his attendance at concerned meetings;