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[Cites 0, Cited by 0] [Section 233] [Entire Act]

State of Uttar Pradesh - Subsection

Section 233(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)all crawling boards used for work on steep roofs are of adequate strength, made of sound material and of the type approved for the purpose of their use as per relevant national standards;