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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(ix) in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Transmission/Distribution of Electricity Under MYT Framework) Regulations, 2009

(ix)[ Mechanism for sharing approved gains or losses arising out of controllable factors: [[Substituted by Notification No. TNERC/MYT/18 / 2 , dated 28-2-2011 (wef 23.3.2011)