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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in Public Debt Rules, 1946

(1)The lists referred to in Rules 12 to 15 shall be published [quarterly] [Substituted by S.R.O. 1459, dated 29.4.1954] in the Gazette of Pakistan in the months of [January, April and July and October] [Substituted by S.R.O. 1459, dated 29.4.1954] as soon afterwards as may be convenient.