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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(4) in Goa Prisons Rules, 2006

(4)Verandahs. - All barracks, wards and cells shall have verandahs, not less than eight metres in width, to prevent rain from drifting inside and also to provide shelter where food can be served, when necessary. Verandahs may also be used as work places and for accommodating short-term prisoners during the night in case of overcrowding in the prison.