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[Cites 5, Cited by 1]

Karnataka High Court

M/S Ankit Granites vs The Karnataka State Pollution Control ... on 7 August, 2015

                                 1




          IN THE HIGH COURT OF KARNATAKA
                  DHARWAD BENCH
        DATED THIS THE 7TH DAY OF AUGUST 2015
                           BEFORE
     THE HON'BLE MR. JUSTICE PRADEEP D.WAINGANKAR

      WRIT PETITION Nos.106444-106449/2015 (GM-RES)
     C/w. W.P.Nos.106326-106356/2015, 106357-106386/2015,
           106387-106416/2015 & 106417-106443/2015


IN W.P.Nos.106444-106449/2015:

BETWEEN

1.     M/S ANKIT GRANITES
       WARD NO. 7, ALUMPUR PETH,
       ILKAL, HUNAGUND TALUK
       DIST: BAGALKOT
       R/BY ITS MANAGING DIRECTOR
       VENKATESH SAKA
       AGE: 47 YEARS, R/O. ILKAL,
       HUNAGUND TALUK DIST: BAGALKOT

2.     M/S. AMIT GRANITES
       SY NO 4441/55, PLOTNO. 4
       WARD NO. 7, ALUMPUR PETH, ILKAL,
       HUNAGUND TALUK, DIST: BAGALKOT
       R/BY ITS MANAGING DIRECTOR
       VENKATESH SAKA AGE: 47 YEARS,
       R/O. ILKAL, HUNAGUND TALUK
       DIST: BAGALKOT
                            2



3.   M/S. ANKIT STONES
     SY NO 4442/55, WARD NO. 7,
     ALUMPUR PETH, ILKAL,
     HUNAGUND TALUK, DIST: BAGALKOT
     R/BY ITS MANAGING DIRECTOR
     NARASIMHA S/O. YALLAPPA SAKA
     AGE: 42 YEARS, R/O. ILKAL,
     HUNAGUND TALUK, DIST: BAGALKOT

4.   M/S. SAKA PINK TILES
     WARD NO. 7, ALUMPUR PETH
     ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT
     R/BY ITS MANAGING DIRECTOR
     NARASIMHA S/O. YALLAPPA SAKA
     AGE: 42 YEARS, R/O. ILKAL,
     HUNAGUND TALUK, DIST: BAGALKOT

5.   M/S. SHRI ASHWINI GRANITES
     SY NO. 31, TONDIHAL VILLAGE
     ILKAL HUNAGUND TALUK
     DIST: BAGALKOT
     R/BY ITS MANAGING DIRECTOR
     DILIP DEVGIRKAR, AGE: 50 YEARS
     R/O. ILKAL, HUNAGUND
     DIST: BAGALKOT

6.   M/S. THAKURGJI GRANTIES
     SY NO. 42/2,WARD NO. 5
     ILKAL HUNAGUND TALUK
     DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     KAILASCHAND RAMPRASAD DHOOT
     AGE: 45 YEARS, R/O. ILKAL,
     HUNAGUND, DIST: BAGALKOT
                                      ... PETITIONERS

(BY SRI.JAGADISH PATIL, ADVOCATE)
                               3



AND

1.    THE KARNATAKA STATE POLLUTION
      CONTROL BOARD
      R/BY ITS MEMBER SECRETARY
      PARISARA BHAVAN, 1ST TO 5TH FLOOR
      NO. 49, CHURCH STREET, BENGALURU

2.    THE ENVIRONMENT OFFICER
      POLLUTION CONTROL BOARD
      BAGALKOT, DIST: BAGALKOT

3.    THE DEPUTY COMMISSIONER
      BAGALKOT, DIST: BAGALKOT

4.    THE ASSISTANT COMMISSIONER
      BAGALKOT SUB DIV, DIST: BAGALKOT

5.    ANNAJIRAO HANUMATHRAO KIRENAVAR
      AGE: 41 YEARS, R/O ALLAMAPUR PET
      WARD NO.7, ILKAL, TALUK HUNAGUND
      DISTRICT BAGALKOT.

6.     DR. BASAVARAJ M. ANGADI
      S/O MAHANTAPPA ANGADI
      AGE: 52 YEARS
      R/O WORD NO.2, LAXMIPET
      ILKAL HUNAGUND TALUK
      DIST: BAGALKOT

7.    SRI. JAGADISH K. SARAT
      S/O KUBENDRAPPA SARAT
      AGE: 37 YEARS
      R/O KOPPARADPOT
      ILKAL TALUK HUNAGUND
      DIST: BAGALKOT

8.    SHARANAPPA K. JALIHAL
      S/O KALAKAPPA JALIHAL
                                  4



     AGE: 38 YEARS
     R/O HIRE UPANAL POST
     BALAKUNDI, HUNAGUND TALUK
     DIST: BAGALKOT.
                                     ... RESPONDENTS
(BY SRI.G.I.GACHCHINAMATH, ADVOCATE FOR R1-R2;
SMT. VEEN HEGDE, HCGP FOR R3-R4
SRI. J.S. SHETTY, ADV., FOR R5-R8)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE ORDER, SO FAR AS IT RELATES TO THE
INDUSTRIES OF THE PETITIONERS, DATED 18.06.2015 PASSED
BY THE RESPONDENT NO.4 UNDER SEC.133 OF CODE OF
CRIMINAL PROCEDURE CODE, 1974 VIDE ANNEXURE-J.

IN W.P.Nos.106326-106356/2015:

BETWEEN

1.   M/S M.M. GRANITES
     SY NO. 578/B, HIREUPANAL VILLAGE,
     ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     ANUJ B BORA, AGE: 44 YEARS,
     R/O. ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT

2.   M/S. G M GRANITES
     SY NO. 20/2, PLOT NO. 4
     HIREUPANAL VILLAGE, ILKAL
     HUNAGUND TALUK, BAGALKOT DIST.
     R/BY ITS MANAGING PARTNER
     GAUTAM M BORA, AGE: 45 YEARS,
     R/O.ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT
                            5



3.   M/S. MANNAPUR GRANITES
     SY NO. 67/E, PLOT NO. 2 & 3
     TONDIHAL VILLAGE, ILKAL
     HUNAGUND TALUK, BAGALKOT DIST.
     R/BY ITS MANAGING PARTNER
     NANDA A MANNAPUR, AGE: 45 YEARS,
     R/O.ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT

4.   M/S. DIVYA ENTERPRISES
     SY NO. 17/2, BALAKUNDI ROAD
     HIREUPANAAL VILLAGE, ILKAL
     HUNAGUND TALUK, BAGALKOT DIST.
     R/BY ITS MANAGING PARTNER
     S S SHADAKSHARI, AGE: 55 YEARS,
     R/O.ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT

5.   M/S. ASWAD GRANITE TILES
     SY NO. 578/C/1, HIREUPANAL VILLAGE,
     ILKAL, HUNAGUND TALUK,
     BAGALKOT DIST.
     R/BY ITS MANAGING PARTNER
     ABDUL RAZAK PHANIBAND, AGE: 46 YEARS,
     R/O.ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT

6.   M/S. ASWAD GRANITE INDUSTRIES
     SY NO. 11, HIREUPANAL VILLAGE, ILKAL
     HUNAGUND TALUK, BAGALKOT DIST.
     R/BY ITS MANAGING PARTNER
     A K PHANIBAND, AGE: 45 YEARS,
     R/O.ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT

7.   M/S. NEEHA GRANITES
     SY NO. 132/3, PLOT NO. 729
     BALAKUNDI VILLAGE, ILKAL
     HUNAGUND TALUK, BAGALKOT DIST.
                             6



      R/BY ITS MANAGING PARTNER
      MUBARAKALI M CHOUDHARI, AGE: 48 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

8.    M/S. VIDYA GRANITE INDUSTRIES
      BALAKUNDI ROAD, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      ANNAPPA G NADAGOUDAR, AGE: 40 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

9.    M/S. SALASAR GRANITE UDYOG
      SY NO. 10/2, PLOT NO. 2 & 3
      HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      SHRIKANT KARWA, AGE: 48 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

10.   M/S. SHRI GOWRI GRANITES
      HANAMASAGAR ROAD,
      HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      Y P MALLIKARJUNAYYA, AGE: 54 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

11.   M/S. VEKATESH GRANITES
      SY NO. 31/2A, HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      VIJAY B GIRADDI, AGE: 35 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
                             7



12.   M/S. VENKATESH ENTERPRISES
      SY NO. 31/2A, HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      VIJAY B GIRADDI, AGE: 58 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

13.   M/S. SAPTAGIRI STONES
      SY NO. 29/1, HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      DURGAPPA S HOOLGERI, AGE: 50 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

14.   M/S. SAPTAGIRI UDYOG
      SY NO. 18/K, PLOT NO. 141
      HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      TIMMANNA S HOOLAGERI, AGE: 30 YEARS,
      R/O.ILKAL, HUNAGUND TALUK, DIST: BAGALKOT

15.   M/S. SAPTHAGIRI GRANITE INDUSTRIES
      SY NO. 29/1, HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      AHAMED HUSSAIN PANWALE, AGE: 49 YEARS,
      R/O.ILKAL, HUNAGUND TALUK, DIST: BAGALKOT

16.   M/S. LAKSH INDUSTRIES
      SY NO. 16, PLOT NO. 1, BALAKUNDI ROAD,
      ILKAL, HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      SHIVARUDRAPPA SANGAPPA KUDLEPPANAVAR
      AGE: 40 YEARS, R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
                              8



17.   M/S. M K GRANITES
      SY NO. 259/2, PLOT NO. 698 HANAMASAGAR
      ROAD, ILKAL HUNAGUND TALUK,
      BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      MEHABOOB IMAMSAB MARBAGRI
      AGE: 45 YEARS, R/O.ILKAL,
      HUNAGUND TALUK, DIST: BAGALKOT

18.   M/S. AMBIKA GRANITES
      SY NO. 77/3B, HANAMASAGAR ROAD, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      ANILKUMAR DALIYA, AGE: 35 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

19.   M/S. RAHUL GRANITES
      SY NO. 67/B, PLOT NO. 3
      TONDIHAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      NAGARAJ VITHAPPA MUDDEBIHAL
      AGE: 52 YEARS, R/O.ILKAL,
      HUNAGUND TALUK, DIST: BAGALKOT

20.   M/S. MILLENIUM GRANITES
      SY NO. 28/1-2-3/D3, HIREUPALANAL VILLAGE,
      ILKAL, HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      G M KALABURGI, AGE: 38 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

21.   M/S. SURYA GRANITE UDYOG
      SY NO. 137A/A, BALAKUNDI VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      VIJAYAKUMAR Y PATIL, AGE: 28 YEARS,
                              9



      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

22.   M/S. SURYA GRANITE INDUSTRIES
      SY NO. 137/4, BALAKUNDI VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      SURESH Y PATIL, AGE: 59 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

23.   M/S. BALAJI UDYOG
      SY NO. 11/1-2-3/A, HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      PARASHURAM C BARIGIDAD, AGE: 32 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

24.   M/S. BALAJI GRANITE UDYOG
      SY NO. 11/1-2-3/A, HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      PARASHURAM C BARIGIDAD, AGE: 32 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

25.   M/S. H M STONES
      SY NO. 28, PLOTNO. 5, HIREUPANAL VILLAGE,
      ILKAL, HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      MOHAMMAD D MARBASARI, AGE: 50 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

26.   M/S. DANESHWARI GRANITES
      SY NO. 136/2, BALAKUNDI ROAD, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
                             10



      SHRIKANT C HOSUR, AGE: 31 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

27.   M/S. MAHESHWARI GRANITE TILES INDUSTRIES
      HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      RAMAVATAR RAJARAM LAHOTI, AGE: 54 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

28.   M/S. MAHAVEER GRANITES
      SY NO. 77/B, PLOT NO. 29 & 30
      HANAMASAGAR ROAD, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      KRISHNAGOPAL M SOMANI, AGE: 59 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

29.   M/S. MAHAVEER GRANITES INDUSTRIES
      SY NO. 77/B, PLOT NO. 29 & 30
      HANAMASAGAR ROAD, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      UTTAMACHAND SOMANI, AGE: 40 YEARS,
      R/O.ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

30.   M/S. TIRUPATI GRANITES
      SY NO. 77/B, HANAMASAGAR ROAD, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      MUKESHKUMAR P PRAJAPATI
      AGE: 44 YEARS, R/O.ILKAL,
      HUNAGUND TALUK, DIST: BAGALKOT
                             11



31.   M/S. BHAVANI GRANITE INDUSTRIES
      SY NO. 96/1, PLOT NO. 10/3
      HIREUPNAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST.
      R/BY ITS MANAGING PARTNER
      RAGHAVENDRA K GACHCHI
      AGE: 32 YEARS, R/O.ILKAL,
      HUNAGUND TALUK,
      DIST: BAGALKOT
                                           ... PETITIONERS

(BY SRI.JAGADISH PATIL, ADVOCATE)


AND

1.    THE KARNATAKA STATE POLLUTION
      CONTROL BOARD
      R/BY ITS MEMBER SECRETARY
      PARISARA BHAVAN, 1ST TO 5TH FLOOR,
      NO. 49, CHURCH STREET, BENGALURU

2.    THE ENVIRONMENT OFFICER
      POLLUTION CONTROL BOARD
      BAGALKOT, DIST: BAGALKOT

3.    THE DEPUTY COMMISSIONER
      BAGALKOT, DIST: BAGALKOT

4.    THE ASSISTANT COMMISSIONER
      BAGALKOT SUB DIV., DIST: BAGALKOT

5.    ANNAJIRAO HANUMANTRAO KORENAVAR
      AGE: 41 YEARS, R/O ALLAMPUR PETH
      WAR NO.7, ILKAL, TALUK HUNAGUND
      DIST: BAGALKOT-587154

6.    BASAVARAJ CHINNAPPA NALAWAD
      AGE: 56 YEARS, R/O GANDHI CHOWK
                                   12



     ILKAL, TALUK-HUNAGUND
     DIST: BAGALKOT-587 154
                                        ... RESPONDENTS

(BY SRI.G.I.GACHCHINAMATH, ADVOCATE FOR R1-R2;
 SMT. VEEN HEGDE, HCGP FOR R3-R4;
 SRI. PRAKASH S. UDIKERI, ADV., FOR R5-R6;
 SRI. J.S. SHETTY, ADV., FOR R5-R6)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, QUASH THE
ORDER, SO FAR AS IT RELATES TO THE INDUSTRIES OF THE
PETITIONERS,    DATED   18.06.2015 PASSED   BY   THE
RESPONDENT NO.4 UNDER SEC.133 OF CODE OF CRIMINAL
PROCEDURE CODE, 1974 VIDE ANNEXURE-J.


IN W.P.Nos.106357-106386/ 2015:

BETWEEN

1.   M/S SHRI. MANJU GRANTIES
     SY NO. 772(132/3B), HANAMASAGAR ROAD,
     BALAKUNDI VILLAGE, ILKAL
     HUNAGUND TALUK, BAGALKOT DIST.
     R/BY ITS MANAGING PARTNER
     MANJUNATH N GOTUR, AGE: 38 YEARS,
     R/O. ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT

2.   M/S. SHRI SHAKTI GRANITES
     SY NO. 144/A, BALAKUNDI VILLAGE, ILKAL
     HUNAGUND TALUK, BAGALKOT DIST
     R/BY ITS MANAGING PARTNER
     AARATIDEVI H ARALIKATTI, AGE: 41 YEARS,
     R/O. ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT
                           13



3.   M/S. ADITI INDUSTRIES
     SY NO. 55/2B, HANAMASAGAR ROAD, ILKAL
     HUNAGUND TALUK, BAGALKOT DIST
     R/BY ITS MANAGING PARTNER
     NAGARAJ M RAIBAGI, AGE: 36 YEARS,
     R/O. ILKAL, HUNAGUND TALUK, DIST: BAGALKOT

4.   M/S. AMBARI INDUSTRIES
     SY NO. 55/2B, HANAMASAGAR ROAD, ILKAL
     HUNAGUND TALUK, BAGALKOT DIST
     R/BY ITS MANAGING PARTNER
     NAGARAJ M RAIBAGI, AGE: 36 YEARS,
     R/O. ILKAL, HUNAGUND TALUK, DIST: BAGALKOT

5.   M/S. SHRI RAMAKRISHNA GRANITE
     SY NO. 55/2B, HANAMASAGAR ROAD, ILKAL
     HUNAGUND TALUK, BAGALKOT DIST
     R/BY ITS MANAGING PARTNER
     VISHNU S RAIBAGI, AGE: 47 YEARS,
     R/O. ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT

6.   M/S. MAHALAKSHMI ENTERPRISES
     SY NO. 14/1/K, NEAR UPANAL CROSS,
     HIREUPANAL VILLAGE, ILKAL, HUNAGUND
     TALUK, BAGALKOT DIST
     R/BY ITS MANAGING PARTNER
     ASHOKA S/O. GURUNATHSA RAJOLLI
     AGE: 48 YEARS, R/O. ILKAL,
     HUNAGUND TALUK, DIST: BAGALKOT

7.   M/S. SAMPAT STONES
     SY NO. 29/2, BALAKUNDI ROAD,
     ILKAL, HUNAGUND TALUK, BAGALKOT DIST
     R/BY ITS MANAGING PARTNER
     AANANDKUMAR P BORA, AGE: 36 YEARS,
     R/O. ILKAL, HUNAGUND TALUK, DIST: BAGALKOT
                             14



8.    M/S. SONA GRANITES
      SY NO. 29/2, BALAKUNDI ROAD, ILKAL,
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      SONIBAI S BORA, AGE: 59 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

9.    M/S. SAMPAT GRANITES
      SY NO. 29/2, BALAKUNDI ROAD, ILKAL,
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      SAMPATRAJ S BORA, AGE: 58 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

10.   M/S. NETRAVATI GRANITE UDYOG
      SY NO. 28/F, NH-13 HIREUPANAL VILLAGE,
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      RANGANATH Y SURPUR, AGE: 37 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

11.   M/S. NETRAVATRI ENTERPRISES
      SY NO. 28/1-2-3/D1, HIREUPANAL VILLAGE,
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      DURGESH R SURPUR, AGE: 45 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

12.   M/S. NETRAVATI INDUSTRIES
      SY NO. 28/E/3, HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      CHINNAMMA D SURAPUR, AGE: 40 YEARS,
      R/O. ILKAL, HUNAGUND TALUK, DIST: BAGALKOT
                              15



13.   M/S NETRAVATI STONES
      SY NO. 28/1-2-3-D1, HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      DURESH R SURAPUR, AGE: 45 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

14.   M/S. NETRAVATI ROCKS
      SY NO. 28/1-2-3-D1 HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      CHINNAMMA D SURAPUR, AGE: 40 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

15.   M/S. BEERLINGESHWAR GRANITE INDUSTRIES
      SY NO. 12/1 PLOT NO. 3, BALAKUNDI VILLAGE,
      ILKAL, HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      MEHABOOBSAB MUDAGAL, AGE: 59 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

16.   M/S. MAHAVEER STONES
      HANAMASAGAR ROAD, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      VIKAS SUVANA, AGE: 35 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

17.   M/S JAIN GRANITES
      SY NO. 136/3, HANAMASAGAR ROAD, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      MAHAVEER SUVANA, AGE: 30 YEARS,
      R/O. ILKAL, HUNAGUND TALUK, DIST: BAGALKOT
                             16



18.   M/S. SHRI ANANT MINES AND GRANITES
      SY NO. 19A, HANAMASAGAR ROAD,
      HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      JUGALKISHORE DARAK, AGE: 59 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

19.   M/S. HARIPRIYA GRANITES (P) LTD.,
      SY NO. 30/1A/1, HIREUPANAL VILLAGE,
      ILKAL, HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      AANADKUMAR M DARAK, AGE: 45 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

20.   M/S. SAMPAT UDYOG
      SY NO. 29/2, HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      BHARATKUMAR P BORA, AGE: 55 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

21.   M/S. SHRI KRISHNA GRANITE INDUSTRIES
      SY NO. 67, PLOT NO 2 & 3
      OPP. RELIANCE PETROL PUMP,
      ILKAL, HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      GIRIRAJ S JAJU, AGE: 38 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

22.   M/S. SHRI KRISHNA GRANITES
      SY NO. 67, OPP. RELIANCE PETROL PUMP,
      ILKAL, HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      MADHUSUDAN S JAJU, AGE: 34 YEARS,
                              17



      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

23.   M/S. RAMESHWARI GRANITES
      SY NO. 38/1-2B/2, HIREUPANAL VILLAGE
      ILKAL, HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      MANOJKUMAR B JAJU, AGE: 46 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

24.   M/S. SHRI BANASHANKARI GRANITES
      SY NO. 133/1A, BALAKUNDI VILLAGE
      ILKAL, HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      SHANTA B JAKKALI, AGE: 50 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

25.   M/S. ANNAPURNA GRANITE INDUSTRIES
      SY NO. 55/B PLOT NO. 5
      HANAMASAGAR ROAD, ILKAL,
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      ANNAPURNA S BENHAL, AGE: 58 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

26.   M/S. ANNAPURNA GRANITE ENTERPRISES
      SY NO. 55/B PLOT NO. 5/11
      HANAMASAGAR ROAD, ILKAL,
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      KAVITAMMA V BHATTAD, AGE: 50 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

27.   M/S. SRI MOUNESHWAR GRANITES
      SY NO. 5/D PLOT NO. 1, LAXMI NAGAR, ILKAL,
                               18



      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      M K BADIGER, AGE: 31 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

28.   M/S. MAHALAKSHMI GRANITES
      SY NO. 21/1A-B, 20/2, HIREUPANAL, ILKAL,
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      EEKANATH H RAJOLLI, AGE: 56 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

29.   M/S. KESHAVA TILES
      SY NO. 30/1B, PLOT NO. 577H
      BALAKUNDI ROAD, ILKAL,
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      OMPRAKASH LAHOTI, AGE: 48 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

30.   M/S. TIRUMALA TILES
      SY NO. 30/1B, PLOT NO. 577I
      HIREUPANAL VILLAGE, ILKAL,
      HUNAGUND TALUK, BAGALKOT DIST
      R/BY ITS MANAGING PARTNER
      OMPRAKASH LAHOTI, AGE: 48 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
                                             ... PETITIONERS
(BY SRI.JAGADISH PATIL, ADVOCATE)

AND

1.    THE KARNATAKA STATE POLLUTION CONTROL BOARD
      R/BY ITS MEMBER SECRETARY
      PARISARA BHAVAN, 1ST TO 5TH FLOOR,
                           19



     NO. 49, CHURCH STREET, BENGALURU

2.   THE ENVIRONMENT OFFICER
     POLLUTION CONTROL BOARD
     BAGALKOT, DIST: BAGALKOT

3.   THE DEPUTY COMMISSIONER
     BAGALKOT, DIST: BAGALKOT

4.   THE ASSISTANT COMMISSIONER
     BAGALKOT SUB-DIV, DIST: BAGALKOT

5.   ANNAJIRAO HANUMATHRAO KIRENAVAR
     AGE: 41 YEARS, R/O ALLAMAPUR PET
     WARD NO.7, ILKAL, TALUK HUNAGUND
     DISTRICT BAGALKOT.

6.    DR. BASAVARAJ M. ANGADI
     S/O MAHANTAPPA ANGADI
     AGE: 52 YEARS
     R/O WORD NO.2, LAXMIPET
     ILKAL HUNAGUND TALUK
     DIST: BAGALKOT

7.   SRI. JAGADISH K. SARAT
     S/O KUBENDRAPPA SARAT
     AGE: 37 YEARS
     R/O KOPPARADPOT
     ILKAL TALUK HUNAGUND
     DIST: BAGALKOT

8.   SHARANAPPA K. JALIHAL
     S/O KALAKAPPA JALIHAL
     AGE: 38 YEARS
     R/O HIRE UPANAL POST
     BALAKUNDI, HUNAGUND TALUK
     DIST: BAGALKOT.
                                      ... RESPONDENTS
(BY SRI.G.I.GACHCHINAMATH, ADVOCATE FOR R1-R2;
                               20



SMT. VEENA HEGDE, HCGP FOR R3-R4;
SRI. PRAKASH S. UDIKERI, ADV., FOR R5-R8)

       THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, QUASH THE
ORDER, SO FAR AS IT RELATES TO THE INDUSTREIS OF THE
PETITIONERS,     BEARING    NO.LND/CR-145/14-15 DATED
18.06.2015 PASSED BY THE RESPONDENT NO.4 UNDER SEC.133
OF CODE OF CRIMINAL PROCEDURE CODE, 1973 AT VIDE
ANNEXURE-J.

W.P.Nos.106387-106416/2015:

BETWEEN

1.   M/S SHREE VAISHNAVI UDYOG
     SY NO. 67/E, PLOT NO. 4, TONDIHAL VILLAGE, ILKAL
     HUNAGUND TALUK, DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     SATISH S SAPPARAD,AGE: 44 YEARS,
     R/O. ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT.

2.   M/S. SHREE VAISHNAVI SLABS
     SY NO. 67/E, PLOT NO. 4 TONDIHAL VILLAGE, ILKAL
     HUNAGUND TALUK, DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     SOMASHEKHAR N MUSHTIGER
     AGE: 41 YEARS, R/O. ILKAL,
     HUNAGUND TALUK DIST: BAGALKOT

3.   M/S. VAISHNAVI GRANITE INDUSTRIES
     SY NO. 67/E, PLOT NO. 4 TONDIHAL VILLAGE, ILKAL
     HUNAGUND TALUK, DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER SATISH S SAPPARAD
     AGE: 44 YEARS, R/O. ILKAL, HUNAGUND TALUK DIST:
     BAGALKOT
                            21



4.   M/S. MILLENIUM GRANITES
     SY NO. 32/3, BALAKUNDI ROAD
     HIREUPANAAL VILLAGE
     ILKAL, HUNAGUND TALUK,
     DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     ARAVIND S/O. BASAPPA MANGALOOR
     AGE: 52 YEARS, R/O. ILKAL,
     HUNAGUND TALUK DIST: BAGALKOT

5.   M/S. S M GRANITE INDUSTRIES
     SY NO. 713/C, BALAKUNDI ROAD
     BALAKUNDI VILLAGE, ILKAL, HUNAGUND TALUK,
     DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     RUDRAPPA N KUMBAR, AGE: 46 YEARS,
     R/O. ILKAL, HUNAGUND TALUK DIST: BAGALKOT

6.   M/S. SUPREME GRANITE INDUSTRIES
     SY NO. 12/A, NEAR UPANAL CROSS, HUNAGUND ROAD,
     ILKAL, HUNAGUND TALUK, DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     MOHAMMEDRAFI S MUDAGOL
     AGE: 31 YEARS, R/O. ILKAL,
     HUNAGUND TALUK DIST: BAGALKOT

7.   M/S. JYOTI ENTERPRISES
     SY NO. 19/1-2-3-4A, HIREUPANAAL VILLAGE,
     BALAKUNDI ROAD, ILKAL
     HUNAGUND TALUK, DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     VASANT RATHOD, AGE: 26 YEARS,
     R/O. ILKAL, HUNAGUND TALUK DIST: BAGALKOT

8.   M/S. S M GRANITES
     SY NO. 136/4B, BALAKUNDI ROAD, ILKAL
     HUNAGUND TALUK, DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
                                 22



      MOHINUDDIN BASHA K HONACHAGI
      AGE: 49 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

9.    M/S. ANANT GRANITES
      SY NO. 67/A, PLOT NO. 2
      TONDIHAL VILLAGE, ILKAL
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      NAGARAJ R CHAVAN
      AGE: 57 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

10.   M/S. GOKUL GRANITES
      SY NO. 45/2, NH 13
      OPP. RELIANCE PETROL BUNK, ILKAL, HUNAGUND
      TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      GHANASHYAAM R DHOOT
      AGE: 54 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

11.   M/S. P N GRANITE SLABS
      SY NO. 163/1C, HANAMSAGAR ROAD, ILKAL, HUNAGUND
      TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      MOHAN D HOSAMANI
      AGE: 55 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

12.   M/S. NETRAVATI TILES INDUSTRIES
      SY NO. 28/1-2-3/D1, HIREUPANAL ROAD, ILKAL,
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      SRINIVAS S SURAPUR , AGE: 29 YEARS,
      R/O. ILKAL, HUNAGUND TALUK DIST: BAGALKOT

13.   M/S. INDIAN GRANITES
      SY NO. 19/A, PLOT NO. 1
                             23



      BALAKUNDI ROAD, ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      GURUBASAPPA B HEMMAWADGI
      AGE: 49 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

14.   M/S. SHIVASHANKAR GRANITES
      SY NO. 77/3B, HANAMASAGAR ROAD, ILKAL,
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      ANURADHA W/O. ANILKUMAR DALIYA
      AGE: 30 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

15.   M/S. CHARMINAR GRANITE UDYOG
      PLOT NO. 205, BALAKUNDI VILLAGE, ILKAL,
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      AHAMED HUSSAIN PANWALE
      AGE: 51 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

16.   M/S. R N GRANITE TILES
      SY NO. 38/K, PLOT NO. 2
      HIREUPANAL VILLAGE, ILKAL,
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      BASAVARAJ N LAKKUNDI
      AGE: 38 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

17.   M/S. R N GRANITE INDUSTRIES
      SY NO. 38/K, PLOT NO. 4
      HIREUPANAL VILLAGE, ILKAL,
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      BASAVARAJ N LAKKUNDI
      AGE: 38 YEARS, R/O. ILKAL,
                              24



      HUNAGUND TALUK DIST: BAGALKOT

18.   M/S. R N GRANITE UDYOG
      SY NO. 38/1-2B, PLOT NO. 4
      HIREUPANAL VILLAGE, ILKAL,
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      BASAVARAJ N LAKKUNDI
      AGE: 38 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

19.   M/S. PERFECT GRANITE INDUSTRIES
      SY NO. 301/2, BALKUNDI VILLAGE, ILKAL,
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      ANWARHUSSAIN K PANAWALE
      AGE: 55 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

20.   M/S. GOVIND ENTERPRISES
      SY NO. 31/F, PLOT NO. 1
      HIREUPANAL VILLAGE, ILKAL,
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      GOVARDHAN R KARWA
      AGE: 38 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

21.   M/S. R S GRANITES
      SY NO. 19/A, HIREUPANAL VILLAGE, ILKAL,
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      MAMATAX R SHIVANAGUTTI
      AGE: 48 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

22.   M/S. VISHWAKARMA GRANITE TILES
      SY NO. 74, PLOT NO. 5 & 6
      NEAR T M C ILKAL, HUNAGUND TALUK
                             25



      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      GANGAPPA J BADIGER
      AGE: 59 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

23.   M/S. VISHWAKARMA GRANITE UDYOG
      SY NO. 11/1-2-3/B1, HIREUPANAL VILLAGE,
      ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      LAXMAN J BADIGER, AGE: 55 YEARS,
      R/O. ILKAL, HUNAGUND TALUK DIST: BAGALKOT

24.   M/S. PRUTHVI TILES
      SY NO. 144/1A, BALAKUNDI VILLAGE, ILKAL
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      SHEKHARAYYA SANGAYYA SARANGAMATH
      AGE: 70 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

25.   M/S. SHRI GANESH GRANITE INDUSTRIES
      SY NO. 38/1-2/B/2, PLOT NO. 127 & 128
      HIREUPANAAL VILLAGE, ILKAL
      HUNAGUND TALUK , DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      SOMASHEKHAR CHAVADAPPA BANDI
      AGE: 50 YEARS, R/O. ILKAL,
      HUNAGUND TALUK DIST: BAGALKOT

26.   M/S. SHRI GANESH STONES
      SY NO. 38/1-2B/2, PLOT NO. 2 & 3
      HIREUPANAAL VILLAGE, ILKAL
      HUNAGUND TALUK,
      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      SOMASHEKHAR CHAVADAPPA BANDI
      AGE: 50 YEARS, R/O. ILKAL,
                              26



      HUNAGUND TALUK
      DIST: BAGALKOT

27.   M/S. MAHESH GRANITES
      SY NO. 1651, HIREUPANAAL VILLAGE, ILKAL
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      GIRIRAJ S/O. PARAMANAND KARWA
      AGE: 31 YEARS,
      R/O. ILKAL, HUNAGUND TALUK DIST: BAGALKOT

28.   M/S. TULASI GRANITES
      SY NO. 75/1, HANAMASAGAR ROAD, ILKAL
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      RAMANUJ DARAK, AGE: 49 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

29.   M/S. PADMAVATI GRANITES
      SY NO. 75/3, BALAKUNDI ROAD, ILKAL
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      SHYAMASUNDAR DARAK
      AGE: 44 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

30.   M/S. POOJA GRANITE INDUSTRIES
      SY NO. 77/1/B/77/2B, HANAMASAGAR ROAD, ILKAL
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      BHARAT R KATWA, AGE: 44 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

                                           ... PETITIONERS
(BY SRI. JAGADISH PATIL, ADV.,)
                            27



AND

1.    THE KARNATAKA STATE POLLUTION CONTROL BOARD
      R/BY ITS MEMBER SECRETARY
      PARISARA BHAVAN, IST TO 5TH FLOOR,
      NO. 49, CHURCH STREET,
      BENGALURU

2.    THE ENVIRONMENT OFFICER
      POLLUTION CONTROL BOARD
      BAGALKOT
      DIST: BAGALKOT

3.    THE DEPUTY COMMISSIONER
      BAGALKOT
      DIST: BAGALKOT

4.    THE ASSISTANT COMMISSIONER
      BAGALKOT SUB DIV.
      DIST: BAGALKOT

5.    ANNAJIRAO HANUMATHRAO KIRENAVAR
      AGE: 41 YEARS, R/O ALLAMAPUR PET
      WARD NO.7, ILKAL, TALUK HUNAGUND
      DISTRICT BAGALKOT.

6.     DR. BASAVARAJ M. ANGADI
      S/O MAHANTAPPA ANGADI
      AGE: 52 YEARS
      R/O WORD NO.2, LAXMIPET
      ILKAL HUNAGUND TALUK
      DIST: BAGALKOT

7.    SRI. JAGADISH K. SARAT
      S/O KUBENDRAPPA SARAT
      AGE: 37 YEARS, R/O KOPPARADPOT
      ILKAL TALUK HUNAGUND
      DIST: BAGALKOT
                                  28



8.   SHARANAPPA K. JALIHAL
     S/O KALAKAPPA JALIHAL
     AGE: 38 YEARS
     R/O HIRE UPANAL POST
     BALAKUNDI, HUNAGUND TALUK
     DIST: BAGALKOT.
                                         ... RESPONDENTS
(BY SRI. G I GACHCHINAMATH, ADV., FOR R1-R2;
 SMT. VEENA HEGDE, HCGP FOR R3-R4;
 SRI. R.B. KALE, ADV., FOR R5-R8)

       THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, QUASH THE
ORDER, SO FAR AS IT RELATES TO THE INDUSTREIS OF THE
PETITIONERS,     BEARING    NO.LND/CR-145/14-15 DATED
18.06.2015 PASSED BY THE RESPONDENT NO.4 UNDER SEC.133
OF CODE OF CRIMINAL PROCEDURE CODE, 1973 AT VIDE
ANNEXURE-J.

IN W.P.Nos.106417-106443/2015:

BETWEEN

1.   M/S SAPTAGIRI GRANITES
     SY NO. 19/A, PLOT NO. 3
     HIREPANAL VILLAGE,
     ILKAL, HUNAGUND, DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     RAGHAVENDRA B RAIBAGI
     AGE: 34 YEARS,
     R/O. ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT

2.   M/S. DAMODHAR GRANITE INDUSTRIES
     SY NO. 76/B/3, HANAMASAGAR ROAD, ILKAL
     HUNAGUND TALUK, DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     DAMODAR P DAGA, AGE: 58 YEARS,
                              29



     R/O. ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT

3.   M/S. DAMODAR GRANITE TILES
     SY NO. 76, HANAMASAGAR ROAD, ILKAL
     HUNAGUND TALUK, DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     GIRISH D DAGA, AGE: 34 YEARS,
     R/O. ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT

4.   M/S. SHRI PAMPAPATI GRANITES
     SY NO. 18/2, PLOT NO. 2
     HANAMASAGAR ROAD, ILKAL
     HUNAGUND TALUK, DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     DATTATREYA L SAKRE, AGE: 36 YEARS,
     R/O. ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT

5.   M/S. VITTAL GRANITES
     SY NO. 18/D, PLOT NO. 3
     HANAMASAGAR ROAD, ILKAL
     HUNAGUND TALUK, DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     NARAYAN V BHANDARI, AGE: 52 YEARS,
     R/O. ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT

6.   M/S. A G GRANITE INDUSTRY
     SY NO. 355, PLOT NO. 12, N H 13, ILKAL
     HUNAGUND TALUK, DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     RAVI L ARASIDDI, AGE: 40 YEARS,
     R/O. ILKAL, HUNAGUND TALUK
     DIST: BAGALKOT

7.   M/S. VIJAY STONES
     SY NO. 17/K, HIREUPANAL,
                             30



      ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      MAHANTESH M HALDAL, AGE: 28 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

8.    M/S. PAWAN GRANITES
      SY NO. 77/3B,PLOT NO. 42 & 43 HANAMASAGAR ROAD, ,
      ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      VISHNUKANT H KARWA
      AGE: 46 YEARS, R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

9.    M/S. PAWAN GRANITE INDUSTRIES
      SY NO. 77/3B, PLOT NO. 42 HANAMASAGAR ROAD, ,
       ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      MOHINIBAI S KARWA, AGE: 59 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

10.   M/S. SIDDHARTH GRANITES
      SY NO. 67/B, PLOT NO. 3
      N H 13 OPP. RELIANCE PETROL PUMP, TONDIHAL
      VILLAGE, ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      BASAVARAJ P GOTUR, AGE: 51 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

11.   M/S. SIDDHARTH UDYOG
      SY NO. 67/B, PLOT NO. 3
      N H 13 OPP. RELIANCE PETROL PUMP, TONDIHAL
      VILLAGE, ILKAL, HUNAGUND TALUK
                             31



      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      SHASHIKALA B GOTUR, AGE: 45 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

12.   M/S. BASAVASHRI GRANITE INDUSTRIES
      SY NO. 67/E, PLOT NO. 2, N H 13,
      OPP. RELIANCE PETROL PUMP, TONDIHAL VILLAGE
      ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      BHARATHI B HUNDEKAR, AGE: 38 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

13.   M/S. K S G GRANITES
      SY NO. 47/B, PLOT NO. 5
      TONDIHAL VILLAGE, ILKAL
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      JAYASHREE B GOTUR, AGE: 43 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

14.   M/S. AMARESHWAR GRANITE INDUSRIES
      SY NO. 55/B, PLOT NO. 5/2, HIREUPANAL VILLAGE
      ILKAL,HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      AMARESH A CHANNI, AGE: 34 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

15.   M/S. SHANKAR GRANITE TILES
      SY NO. 28/1-2-3/A,HIREUPANAL VILLAGE
      ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      SHANKARAPPA C MEDIKERI
                             32



      AGE: 59 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

16.   M/S. MALLIKARJUN GRANITE INDUSTRIES
      SY NO. 28/1-2-3A, HIREUPANAL VILLAGE
      ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      CHANDRASHEKHAR S MEDIKERI
      AGE: 47 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

17.   M/S GOVERDHAN GRANITES
      SY NO. 76/1,HANAMASAGAR ROAD,
      ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      GOVARDHAN RANGANATH DARAK AGE: 34 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

18.   M/S. PANDURANG GRANITES
      SY NO. 75/3, BALAKUNDI ROAD, ILKAL
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      PRAHALAD BALAKRISHNA DARAK AGE: 34 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

19.   M/S. NAKUL GRANITES
      SY NO. 108/8A, 108/9B, HIREUPANAL VILLAGE
       ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      LEENA GIRIRAJ DARAK, AGE: 36 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
                            33



      DIST: BAGALKOT

20.   M/S. HARIPRIYA GRANITES
      SY NO. 63/B, PLOT NO. 3/11
      N H 13 OPP. RELIANCE PETROL PUMP, THONDIHAL
      VILLAGE, ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      SHILPA GIRISH KAMBLI, AGE: 32 YEARS,
      R/O. ILKAL, HUNAGUND TALUK
      DIST: BAGALKOT

21.   M/S. VDM GRANITES
      SY NO. 63/B, PLOT NO. 3/11
      N H 13 OPP. RELIANCE PETROL PUMP, HUNAGUND
      TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      VENKATESH MUDEBIHAL
      AGE: 46 YEARS,
      R/O. ILKAL, HUNAGUND TALUK DIST: BAGALKOT

22.   M/S. MAIGAM GRANITE INDUSTRIES
      SY NO. 79/2, HULAGERI ROAD, ILKAL
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      VENKATESH OLEKAR
      AGE: 32 YEARS,
      R/O. ILKAL, HUNAGUND TALUK DIST: BAGALKOT

23.   M/S. MARUTI GRANITES
      HIREUPANAL VILLAGE, ILKAL
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      SATYANARAYAN LAND, AGE: 52 YEARS,
      R/O. ILKAL, HUNAGUND TALUK DIST: BAGALKOT

24.   M/S. LAHOTI ENTERPRISES
      SY NO. 30/1B
      HIREUPANAL VILLAGE, ILKAL
                           34



      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      MOOLCHAND LAHOTI
      AGE: 54 YEARS,
      R/O. ILKAL, HUNAGUND TALUK DIST: BAGALKOT

25.   M/S. DHANALAXMI GRANITES
      SY NO. 10/3, PLOT NO. 6
      HIREUPANAL ROAD, ILKAL
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      ANNAPURNA S BENHAL
      AGE: 52 YEARS,
      R/O. ILKAL, HUNAGUND TALUK DIST: BAGALKOT

26.   M/S. AKSHATA GRANITES
      SY NO. 46/A, PLOT NO. 8
      HANAMASAGAR ROAD, ILKAL
      HUNAGUND TALUK, DIST: BAGALKOT
      R/BY ITS MANAGING PARTNER
      GEETA V SAPPANDI, AGE: 35 YEARS,
      R/O. ILKAL, HUNAGUND TALUK DIST: BAGALKOT

27.  M/S. DURGA GRANITES
     SY NO. 18/A, HIREUPNAL, ILKAL
     HUNAGUND TALUK, DIST: BAGALKOT
     R/BY ITS MANAGING PARTNER
     DURGAPPA TOTAD, AGE: 45 YEARS,
     R/O. ILKAL, HUNAGUND TALUK DIST: BAGALKOT
                                        ... PETITIONERS
(BY SRI.JAGADISH PATIL, ADVOCATE)

AND

1.    THE KARNATAKA STATE POLLUTION CONTROL BOARD
      R/BY ITS MEMBER SECRETARY
      PARISARA BHAVAN, 1ST TO 5TH FLOOR,
      NO. 49, CHURCH STREET, BENGALURU
                          35



2.   THE ENVIRONMENT OFFICER
     POLLUTION CONTROL BOARD
     BAGALKOT, DIST: BAGALKOT

3.   THE DEPUTY COMMISSIONER
     BAGALKOT, DIST: BAGALKOT

4.   THE ASSISTANT COMMISSIONER
     BAGALKOT SUB-DIV, DIST: BAGALKOT

5.   ANNAJIRAO HANUMATHRAO KIRENAVAR
     AGE: 41 YEARS, R/O ALLAMAPUR PET
     WARD NO.7, ILKAL, TALUK HUNAGUND
     DISTRICT BAGALKOT.

6.   DR. BASAVARAJ M. ANGADI
     S/O MAHANTAPPA ANGADI
     AGE: 52 YEARS
     R/O WORD NO.2, LAXMIPET
     ILKAL HUNAGUND TALUK
     DIST: BAGALKOT

7.   SRI. JAGADISH K. SARAT
     S/O KUBENDRAPPA SARAT
     AGE: 37 YEARS
     R/O KOPPARADPOT
     ILKAL TALUK HUNAGUND
     DIST: BAGALKOT

8.   SHARANAPPA K. JALIHAL
     S/O KALAKAPPA JALIHAL
     AGE: 38 YEARS
     R/O HIRE UPANAL POST
     BALAKUNDI, HUNAGUND TALUK
     DIST: BAGALKOT.
                                      ... RESPONDENTS
(BY SRI.G.I.GACHCHINAMATH, ADVOCATE FOR R1-R2;
 SMT. VEENA HEGDE, HCGP FOR R3-R4;
 SRI. R.B. KALE, ADV., FOR R5-R8)
                                 36



      THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, QUASHING
THE ORDER, SO FAR AS IT RELATES TO THE INDUSTRIES OF
THE PETITIONERS, BEARING NO. LND/CR-145/14-15 DT.
18/06/2015 PASSED BY THE RESPONDENT NO.4 UNDER SEC.
133 OF CODE OF CRIMINAL PROCEDURE CODE, 1973 AT VIDE
ANNEXURE-J.

    THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:

                      COMMON ORDER

In all these writ petitions under Articles 226 and 227 of the Constitution of India r/w Section 482 of Cr.P.C. the petitioners have sought for the issue of writ of certiorari quashing the order No.LND/CR-145/14-45 dated 18.06.2015 passed by the respondent No.4-the Assistant Commissioner and Sub-Divisional Magistrate, Bagalkot Sub-Divison, Bagalkot, under Section 133 of Code of Criminal Procedure, whereby he ordered for closure of the Granite Factories run by the petitioners.

2. All the petitioners are engaged in cutting and polishing of Granite blocks to produce granite slabs/tiles in Hungund Taluk of Bagalkot District by taking necessary 37 permission from the concerned authorities to run the industries. One Sharanappa the Secretary of Janajagrutha Vedike, Ilakal and residents of Ashraya Colony lodged a complaint before the respondent No.4-Sub-Divisional Magistrate alleging that the petitioners are not properly disposing the solid waste in the form of sludge generated from the Granite Industries which is causing nuisance to the complainant and the public at large. Taking note of contents of the complaint, they were directed to close their industries. The petitioners who are all the members of Granite Industries Owners' Association approached the Karnataka State Pollution Control Board and gave an undertaking that they would run their factories without causing any nuisance or environmental pollution. As such, the direction dated 01.08.2014 issued for closure of 59 Granite Industries was revoked. Despite the revocation of the closure order passed by the Pollution Control Board, the complainant once again made a complaint dated 30.09.2014 to the respondent Nos.1 to 3 Pollution control Board 38 and Deputy Commissioner and thereby once again sought for closure of the Granite Industries. Respondent No.1-Pollution Control Board constituted a committee to carry on the inspection in respect of the sludge disposal sites. The committee inspected the site and submitted a report dated 14.01.2015 to the respondent No.1. Based on the said report, the respondent No.4-Sub-Divisional Magistrate by order 18.06.2015 directed all the petitioners who are the owners of the Granite Industries to stop the operation of the industries. Aggrieved by the order dated 18.06.2015, these writ petitions are filed having exhausted all remedies available in law.

3. I have heard the learned counsel for the writ petitioners, the learned Government Advocate, the Officer of the Pollution Control Board, the Sub-Divisional Magistrate, Bagalkot and the learned Advocate appearing for respondent No.5- Annajirao Hanumanth Rao.

39

4. The learned counsel appearing for the writ petitioners would submit before me that as per the undertaking given by the petitioners to the Karnataka Pollution Control Board, they have made substantial compliance, they have been clearing the sludge generated from the Granite Industries by pressing into service 50 lorries though they could not fully comply the undertaking given by them within a stipulated period of six months. It is further submitted that they would further expedite the removal of the remaining sludge so as to clear the same in another six months. Due to the impugned order passed by the Sub-Divisional Magistrate, granite factories of all the petitioners are closed, all persons working in Granite Industries of the petitioners have lost their employment and if the impugned order is not quashed the petitioners and the workers would be put to great hardship.

5. The Officer of the Pollution Control Board and the Sub-Divisional Magistrate who were present before the Court 40 have submitted that the petitioners have made a substantial progress in removing the sludge by pressing into service 50 lorries for the said purpose, they have also undertaken to clear the entire sludge within a further period of six months and as such the Officer of the Pollution Control Board and Sub- Divisional Magistrate submitted that they have no objections to quash the impugned order so as to permit the petitioners to start their Granite Factories and operate for another period of six months from the date of this order during which period they shall go on clearing the sludge generated by them and to comply all the terms of undertaking given by them to the Pollution Control Board.

6. The learned counsel for the respondent No.5 would contend that since the subject matter of these writ petitions pertains to environmental aspect, they will have to be heard and decided by the Green Bench headed by the Hon'ble Chief Justice at the Principal Bench of the High Court at Bengaluru. 41

7. The Court sought for the present status report with regard to removal of sludge dumped on the banks of water bodies and various other places. Accordingly, the report has been submitted by the counsel for the Pollution Control Board duly signed by Environmental Officer, Deputy Director Industries and Commerce, Deputy Director, Department of Mines and Geology and Assistant Environmental Officer. From the report, it is noticed that some progress has been made for removal of the sludge if not substantial progress. Still much more remains to be done in terms of undertaking given before the Pollution Control Board. Taking into consideration the status report, the submission made by the Officer of the Pollution Control Board and the Sub-Divisional Magistrate, Bagalkot, I am inclined to quash the impugned order passed by the Sub-Divisional Magistrate for closure of the Granite Factories of all the petitioners and permit them to start and operate their Granite Factories subject to certain conditions to 42 strike a balance between the interest of the petitioners vis-à-vis the interest of the public at large. Accordingly, I proceed to pass the following ORDER These writ petitions are allowed. The impugned order No.LND/CR-145/14-45 dated 18.06.2015 passed by the respondent No.4-the Assistant Commissioner and Sub-Divisional Magistrate, Bagalkot Sub-Division, Bagalkot, under Section 133 of Code of Criminal Procedure (Annexure-J) is hereby quashed permitting the petitioners to start and operate their Granite Industries for a period of six months from the date of this order subject to the following conditions:-

i) that the petitioners shall comply all the terms incorporated in the undertaking given by the President of the Ilkal Granite Industries Owners' Association to the Karnataka State Pollution Control Board in letter and spirit within a period of Six 43 months from the date of this order;
ii) they shall submit status report every month for a period of six months before the Additional Registrar General, High Court of Karnataka, Dharwad Bench after service of the copy of the report to the Environmental Officer, Pollution Control Board, Bagalkot and Sub-Divisional Magistrate, Bagalkot.

Sd/-

JUDGE PMR