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State of Haryana - Section

Section 1062A in Punjab Jail Manual

1062A. Segregation of cholera cases.

- All cases of cholera or suspected cholera should at once be removed for treatment to a cholera camp or ward inside the jail. All the contacts should at once be inoculated with one full dose (1 C.C.) of anti-cholera vaccine, and arrangements should be made as soon as possible to inoculate the rest of the Jail population by means of two injections (1/2 C.C. followed by 1 C.C. after an interval of ten days). The Medical Officer should immediately take steps to ensure that the water supply is protected from possible contamination and all open wells should be chlorinated or "Pinked" with Potassium Permanganate. The cook house should be inspected and the milk should be boiled under his personal supervision. The sanitary arrangements should be inspected and all latrines, and open drains, should be liberally sprinkled with lime. Finally, the issue of all raw vegetables and fruits should be temporarily stopped.