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[Cites 0, Cited by 1] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in The Orissa Electricity Reform Act, 1995

(1)The State Government shall have the power to issue policy directives on matters concerning electricity in the State including the overall planning and coordination and all such policy directives shall be consistent with the objects sought to be achieved by this Act.